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[Cites 0, Cited by 0] [Section 123(1)] [Section 123] [Entire Act]

State of Assam - Subsection

Section 123(1)(vi) in Guwahati Metropolitan Development Authority Act, 1985

(vi)Regulations in any manner or specifically provided for in this Act, the erection of nay enclosure, wall fence, tent or other structure or any land within the limits of the Authority.