Unlock Advanced Research with PRISMAI Integrated with over 4 crore judgments and laws — designed for legal practitioners, researchers, students and institutions - Know your Kanoon - Doc Gen Hub - Counter Argument - Case Predict AI - Talk with IK Doc - ... Upgrade to Premium Document Options Get in PDF Print it! [Cites 0, Cited by 0] [Section 3AA] [Entire Act] State of West Bengal - Subsection Section 3AA(2) in The West Bengal Fire Services Act, 1950 (2)The Director shall be responsible for the smooth and efficient operation of the fire prevention wing.
