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[Cites 0, Cited by 1] [Section 2] [Entire Act]

State of Gujarat - Subsection

Section 2(15A) in The Gujarat University Act, 1949

(15A)[ "University College" means a college which the University may establish or maintain under this Act or a college transferred to the University and maintained by it;] [Clause (15A) was inserted by Bombay 30 of 1954, section 9 (4).]