(17)"Wash" means the material for distillation which is set for or has undergone fermentation by the natural or by any artificial means or process;[(17-a) "Corporation" means Orissa State Beverages Corporation Ltd., as established under Section 20-A of the Act; [Added vide BOR Notification No. LXVI-75/2001-6823/Ex. dated 30.7.2001, O.G.No. 34 dated 24.8.2001.](17-aa) "Corporation Officer" means an employee of the Corporation.]
