Unlock Advanced Research with PRISMAI Integrated with over 4 crore judgments and laws — designed for legal practitioners, researchers, students and institutions - Know your Kanoon - Doc Gen Hub - Counter Argument - Case Predict AI - Talk with IK Doc - ... Upgrade to Premium Document Options Get in PDF Print it! [Cites 0, Cited by 4] [Entire Act] State of Odisha - Section Section 44 in Orissa Entry Tax Act, 1999 44. Vanaspati edible oil/vegetable oil/solvent oil [45 Cement, Asbestos including Asbestos Cement, other Asbestos products and Asbestos Cement products., and] [Subsituted by Act No. Orissa 5 of 2000, dated 24.7.2000]
