Legal Document View

Unlock Advanced Research with PRISMAI

- Know your Kanoon - Doc Gen Hub - Counter Argument - Case Predict AI - Talk with IK Doc - ...
Upgrade to Premium
[Cites 0, Cited by 0] [Section 85] [Entire Act]

State of Madhya Pradesh - Subsection

Section 85(ii) in The M.P. Co-Operative Societies Act, 1960

(ii)within five years from the date fixed in the order, decision or award and if no such date is fixed, from the date of order, decision or award, as the case may be].