Unlock Advanced Research with PRISMAI Integrated with over 4 crore judgments and laws — designed for legal practitioners, researchers, students and institutions - Know your Kanoon - Doc Gen Hub - Counter Argument - Case Predict AI - Talk with IK Doc - ... Upgrade to Premium Document Options Get in PDF Print it! [Cites 0, Cited by 0] [Section 34] [Entire Act] Union of India - Subsection Section 34(8) in The Merchant Shipping (Fire Appliances) Rules, 1969 (8)All water pipes for fire extinguishing system shall be provided with drain valves for use in frosty weather and so located that they may not be damaged by cargo.
