Gauhati High Court
Karim Uddin Barbhuiya vs Anamul Haque on 8 December, 2022
Author: Kalyan Rai Surana
Bench: Kalyan Rai Surana
Page No.# 1/4
GAHC010212412022
THE GAUHATI HIGH COURT
(HIGH COURT OF ASSAM, NAGALAND, MIZORAM AND ARUNACHAL PRADESH)
Case No. : I.A.(Civil)/3102/2022
KARIM UDDIN BARBHUIYA
S/O- LATE RAHIM UDDIN BARBHUIYA, R/O- DHONEHARI PART-II, P.O.
SILDUBI, P.S. SONAI, DIST. CACHAR, ASSAM, PIN- 788112.
VERSUS
ANAMUL HAQUE
S/O- LATE MUDASSIR AHMED LASKAR, R/O- VILL.- DHONEHARI PART-II,
P.O. SILDUBI, P.S. SONAI, DIST. CACHAR, ASSAM, PIN- 788001.
Advocate for the Petitioner : MR. K P PATHAK
Advocate for the Respondent :
Linked Case : I.A.(Civil)/242/2022
KARIM UDDIN BARBHUIYA
S/O- LATE RAHIM UDDIN BARBHUIYA
R/O- DHONEHARI PART-II
P.O. SILDUBI
P.S. SONAI
DIST. CACHAR
ASSAM
PIN- 788112.
Page No.# 2/4
VERSUS
ANAMUL HAQUE
S/O-LT. ALA UDDIN LASKAR
R/O-BERENGA PART II
P.O.--BERENGA
P.S.- SILCHAR
DIST-CACHAR
ASSAM.
------------
Advocate for : MR. K P PATHAK
Advocate for : MR. D K MISHRA appearing for ANAMUL HAQUE
Linked Case : I.A.(Civil)/241/2022
KARIM UDDIN BARBHUIYA
S/O- LATE RAHIM UDDIN BARBHUIYA
R/O- DHONEHARI PART-II
P.O. SILDUBI
P.S. SONAI
DIST. CACHAR
ASSAM
PIN- 788112.
VERSUS
ANAMUL HAQUE
S/O-LT. ALA UDDIN LASKAR
R/O-BERENGA PART II
P.O.--BERENGA
P.S.- SILCHAR
DIST-CACHAR
ASSAM.
------------
Advocate for : MR. K P PATHAK
Advocate for : MR. D K MISHRA appearing for ANAMUL HAQUE
Linked Case : El.Pet./5/2021
Page No.# 3/4
ANAMUL HAQUE
S/O- LATE MUDASSIR AHMED LASKAR
R/O- VILL.- DHONEHARI PART-II
P.O. SILDUBI
P.S. SONAI
DIST. CACHAR
ASSAM
PIN- 788001.
VERSUS
KARIM UDDIN BARBHUIYA
S/O- LATE RAHIM UDDIN BARBHUIYA
R/O- DHONEHARI PART-II
P.O. SILDUBI
P.S. SONAI
DIST. CACHAR
ASSAM
PIN- 788112.
------------
Advocate for : MR D K MISHRA
Advocate for : MR. K P PATHAK appearing for KARIM UDDIN BARBHUIYA
BEFORE
HONOURABLE MR. JUSTICE KALYAN RAI SURANA
ORDER
Date : 08.12.2022 Mr. K.P. Pathak, learned Senior Counsel, assisted by Mr. A. Baruah, learned counsel for the applicant is present.
The submission made by Mr. M. Nath, learned senior counsel, assisted by Mr. D.J. Kapil, learned counsel for the opposite party remains inconclusive.
List on 20.12.2022, as part heard.
Page No.# 4/4 JUDGE Comparing Assistant