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Gauhati High Court

Karim Uddin Barbhuiya vs Anamul Haque on 8 December, 2022

Author: Kalyan Rai Surana

Bench: Kalyan Rai Surana

                                                                     Page No.# 1/4

GAHC010212412022




                              THE GAUHATI HIGH COURT
   (HIGH COURT OF ASSAM, NAGALAND, MIZORAM AND ARUNACHAL PRADESH)

                                Case No. : I.A.(Civil)/3102/2022

            KARIM UDDIN BARBHUIYA
            S/O- LATE RAHIM UDDIN BARBHUIYA, R/O- DHONEHARI PART-II, P.O.
            SILDUBI, P.S. SONAI, DIST. CACHAR, ASSAM, PIN- 788112.



            VERSUS

            ANAMUL HAQUE
            S/O- LATE MUDASSIR AHMED LASKAR, R/O- VILL.- DHONEHARI PART-II,
            P.O. SILDUBI, P.S. SONAI, DIST. CACHAR, ASSAM, PIN- 788001.



Advocate for the Petitioner   : MR. K P PATHAK

Advocate for the Respondent :




             Linked Case : I.A.(Civil)/242/2022

            KARIM UDDIN BARBHUIYA
            S/O- LATE RAHIM UDDIN BARBHUIYA
            R/O- DHONEHARI PART-II
            P.O. SILDUBI
            P.S. SONAI
            DIST. CACHAR
            ASSAM
            PIN- 788112.
                                                            Page No.# 2/4

VERSUS

ANAMUL HAQUE
S/O-LT. ALA UDDIN LASKAR
R/O-BERENGA PART II
P.O.--BERENGA
P.S.- SILCHAR
DIST-CACHAR
ASSAM.


------------
Advocate for : MR. K P PATHAK
Advocate for : MR. D K MISHRA appearing for ANAMUL HAQUE



Linked Case : I.A.(Civil)/241/2022

KARIM UDDIN BARBHUIYA
S/O- LATE RAHIM UDDIN BARBHUIYA
R/O- DHONEHARI PART-II
P.O. SILDUBI
P.S. SONAI
DIST. CACHAR
ASSAM
PIN- 788112.


VERSUS

ANAMUL HAQUE
S/O-LT. ALA UDDIN LASKAR
R/O-BERENGA PART II
P.O.--BERENGA
P.S.- SILCHAR
DIST-CACHAR
ASSAM.


------------
Advocate for : MR. K P PATHAK
Advocate for : MR. D K MISHRA appearing for ANAMUL HAQUE



Linked Case : El.Pet./5/2021
                                                                        Page No.# 3/4

          ANAMUL HAQUE
          S/O- LATE MUDASSIR AHMED LASKAR
          R/O- VILL.- DHONEHARI PART-II
          P.O. SILDUBI
          P.S. SONAI
          DIST. CACHAR
          ASSAM
          PIN- 788001.


           VERSUS

          KARIM UDDIN BARBHUIYA
          S/O- LATE RAHIM UDDIN BARBHUIYA
          R/O- DHONEHARI PART-II
          P.O. SILDUBI
          P.S. SONAI
          DIST. CACHAR
          ASSAM
          PIN- 788112.


          ------------
          Advocate for : MR D K MISHRA
          Advocate for : MR. K P PATHAK appearing for KARIM UDDIN BARBHUIYA



                                BEFORE
                HONOURABLE MR. JUSTICE KALYAN RAI SURANA

                                     ORDER

Date : 08.12.2022 Mr. K.P. Pathak, learned Senior Counsel, assisted by Mr. A. Baruah, learned counsel for the applicant is present.

The submission made by Mr. M. Nath, learned senior counsel, assisted by Mr. D.J. Kapil, learned counsel for the opposite party remains inconclusive.

List on 20.12.2022, as part heard.

Page No.# 4/4 JUDGE Comparing Assistant