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[Cites 0, Cited by 0] [Section 8] [Entire Act]

State of Andhra Pradesh - Subsection

Section 8(9) in A.P. Intelligent Global Hub For Digital Pedagogies Act, 2019

(9)The Government shall make it mandatory for all B.Ed Courses in the State to have 200 hours of digital learning and social emotional learning, developed/prescribed by the "Teachers Training Academy" Division of the Institution.