Unlock Advanced Research with PRISMAI Integrated with over 4 crore judgments and laws — designed for legal practitioners, researchers, students and institutions - Know your Kanoon - Doc Gen Hub - Counter Argument - Case Predict AI - Talk with IK Doc - ... Upgrade to Premium Document Options Get in PDF Print it! [Cites 0, Cited by 0] [Section 73D] [Entire Act] Union of India - Subsection Section 73D(iii) in The Employees' State Insurance Act, 1948 (iii)the form in which the other beneficiary shall furnish particulars about himself and his family whenever required as may be specified by the Corporation;
