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[Cites 0, Cited by 0] [Section 301(1)] [Section 301] [Entire Act]

State of Bihar - Subsection

Section 301(1)(b) in The Bihar Municipal Act, 2007

(b)repair, remove, construct or reconstruct or make any additions to, or structural alterations of, any portion of such building, which is within the regular line of the street, by order, as respects the additions to, or rebuilding, construction, repair or alterations of, such building, require such building to be set back to the regular line of such street.