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State of Punjab - Section

Section 14 in The Punjab State Agricultural Marketing Board (Group-A) Service Rules, 1988

14. Pay of members of Service

- The members of Service shall be entitled to such scales of pay as may be authorised by the Board with the prior approval of the Government from time to time. The scales of pay at present in force in respect of the members of the Service are given in Appendix 'A' to these rules.