Section 579(2) in Rules under the United Provinces Excise Act, 1910

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State of Uttar Pradesh - Subsection

Section 579(2) in Rules under the United Provinces Excise Act, 1910

(2)The licensee shall paint the figures specified in column (2) of the table below to indicate that the tree is intended to be tapped for any of the purposes specified against them in column (1) of the said table :

Manufacture of Gur or other similar product which is not anintoxicant	...	I
Storage and supply of Nira	...	II
Bona fideprivate consumption	...	III

The marking should be distinct and such that it cannot be effaced easily through rain water or similar natural cause.

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State of Uttar Pradesh - Subsection

Section 579(2) in Rules under the United Provinces Excise Act, 1910