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[Cites 0, Cited by 0] [Section 88(2)] [Section 88] [Entire Act]

State of Andhra Pradesh - Subsection

Section 88(2)(c) in Andhra Pradesh Municipal Corporations (Conduct of Election of Members, Election Expenses and Election Petitions) Rules, 2005

(c)the packets containing the number of votes recorded in respect of each candidate in Form XXXVI;