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[Cites 0, Cited by 0] [Section 98(1)] [Section 98] [Entire Act]

State of Himachal Pradesh - Subsection

Section 98(1)(a) in The Himachal Pradesh Municipal Corporation Act, 1994

(a)remove or order the removal of any person who by his presence interferes with or impedes the operations for extinguishing the fire or for saving life or property ;