Legal Document View

Unlock Advanced Research with PRISMAI

- Know your Kanoon - Doc Gen Hub - Counter Argument - Case Predict AI - Talk with IK Doc - ...
Upgrade to Premium
[Cites 0, Cited by 0] [Section 387(2)] [Section 387] [Entire Act]

Bombay Presidency - Subsection

Section 387(2)(d) in The Bombay Provincial Municipal Corporations Act, 1949

(d)any land whereon shafts, or pipes for ventilating drains are required to be fixed-under section 175;