Unlock Advanced Research with PRISMAI Integrated with over 4 crore judgments and laws — designed for legal practitioners, researchers, students and institutions - Know your Kanoon - Doc Gen Hub - Counter Argument - Case Predict AI - Talk with IK Doc - ... Upgrade to Premium Document Options Get in PDF Print it! [Cites 0, Cited by 0] [Section 8(1)] [Section 8] [Entire Act] State of Kerala - Subsection Section 8(1)(xiv) in Kerala Forest (Regulation of Sawmills and Other Wood-based Industrial Units) Rules, 2012 (xiv)The sawmill and other wood based industrial unit and their premises shall always be made accessible to the Forest Officers for inspection.