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Bombay High Court

Shyam Digambar Warkad vs The State Of Maharashtra And Another on 7 August, 2025

             IN THE HIGH COURT OF JUDICATURE AT BOMBAY
                        BENCH AT AURANGABAD

                   CRIMINAL APPEAL NO. 473 OF 2025
                                     ...
                    SHYAM S/O. DIGAMBAR WARKAD
                                    VS.
                 THE STATE OF MAHARASHTRA AND ANR.
                                     ...
                Advocate for the applicant : Mr. A.D. Ostwal
                APP for respondent/State : Mr. V.M. Jaware
                                    ...

                                CORAM         : ARUN R. PEDNEKER, J.
                                DATE          : 07/08/2025

PER COURT :-

1. Not on board. Taken on board.

2. Time of is extended to file address pursis of respondent No. 2. Issue notice thereafter, returnable on 22.9.2025.

3. In addition, the learned APP to intimate the respondent No. 2/victim about next date of listing of this matter through I.O.

[ARUN R. PEDNEKER, J.] ssc/