Bombay High Court
Shyam Digambar Warkad vs The State Of Maharashtra And Another on 7 August, 2025
IN THE HIGH COURT OF JUDICATURE AT BOMBAY
BENCH AT AURANGABAD
CRIMINAL APPEAL NO. 473 OF 2025
...
SHYAM S/O. DIGAMBAR WARKAD
VS.
THE STATE OF MAHARASHTRA AND ANR.
...
Advocate for the applicant : Mr. A.D. Ostwal
APP for respondent/State : Mr. V.M. Jaware
...
CORAM : ARUN R. PEDNEKER, J.
DATE : 07/08/2025 PER COURT :-
1. Not on board. Taken on board.
2. Time of is extended to file address pursis of respondent No. 2. Issue notice thereafter, returnable on 22.9.2025.
3. In addition, the learned APP to intimate the respondent No. 2/victim about next date of listing of this matter through I.O.
[ARUN R. PEDNEKER, J.] ssc/