Legal Document View

Unlock Advanced Research with PRISMAI

- Know your Kanoon - Doc Gen Hub - Counter Argument - Case Predict AI - Talk with IK Doc - ...
Upgrade to Premium
[Cites 0, Cited by 0] [Section 386(34)] [Section 386] [Entire Act]

State of Goa - Subsection

Section 386(34)(i) in The City of Panaji Corporation Act, 2002

(i)the places at which articles of food and drink or drugs shall be produced for inspection prior to importation, transport or exposure for sale;