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[Cites 0, Cited by 0] [Section 2] [Entire Act]

Union of India - Subsection

Section 2(c) in Aadhaar Authentication for Good Governance (Social Welfare, Innovation, Knowledge) Rules, 2020

(c)Words and expressions used and not defined in these rules shall have the same meaning assigned to them in the Act or in the Information Technology Act, 2000 (21 of 2000).