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[Cites 0, Cited by 0] [Section 8(3)] [Section 8] [Entire Act]

Union of India - Subsection

Section 8(3)(a) in Central Silk Board Act, 1948.

(a)[ to advise the Central Government on all matters relating to production, supply, distribution, trade and commerce in silk-worm seed, the development of the silk industry and its products including export and import] [Substituted by Act 42 of 2006 (w.e.f. 13.9.2006) ]