Allahabad High Court
Vinit Kumar Pandey And 4 Others vs State Of U.P. And 3 Others on 10 July, 2014
Bench: Sheo Kumar Singh, Rajan Roy
HIGH COURT OF JUDICATURE AT ALLAHABAD ?Court No. - 35 Case :- WRIT - A No. - 32879 of 2014 Petitioner :- Vinit Kumar Pandey And 4 Others Respondent :- State Of U.P. And 3 Others Counsel for Petitioner :- Santosh Kumar Srivastava Counsel for Respondent :- C.S.C.,Nisheeth Yadav Hon'ble Sheo Kumar Singh,J.
Hon'ble Rajan Roy,J.
As prayed, put up this matter on 14th July, 2014.
Order Date :- 10.7.2014 M.A.A. ( Rajan Roy, J.) ( S.K. Singh, J.)