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Bombay High Court

Shoaib Richie Sequeira vs State Of Maharashtra And Anr on 3 July, 2023

Bench: Revati Mohite Dere, Gauri Godse

                                                                               Board Sr.No.:-29

 IN THE HIGH COURT OF JUDICATURE AT BOMBAY
     APPELLATE SIDE CRIMINAL JURISDICTION

      CR. WRIT PETITION STAMP NO. 10215 OF 2023

 Shoaib Richie Sequeira                                 ....PETITIONER
             V/S
 State Of Maharashtra And Anr                         ....RESPONDENT

MR. Subodh Desai a/w Mr. Aniket Nikam & Mr. Prasad Talatii/b Jain Partners LLP for Petitioner Ms. S.S.Kaushik, APP Mr. Hiten S. Venegavkar a/w Mr. Kamal Ali Shaikh for R-2 CORAM : HON'BLE JUSTICE REVATI MOHITE DERE & HON'BLE MS. JUSTICE GAURI GODSE, JJ DATE : 3rd July, 2023 P.C. :

At the request of the learned APP, stand over to 17/07/2023 . Ad-interim/ Interim order, if any, to continue till then.
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