Bombay High Court
Shoaib Richie Sequeira vs State Of Maharashtra And Anr on 3 July, 2023
Bench: Revati Mohite Dere, Gauri Godse
Board Sr.No.:-29
IN THE HIGH COURT OF JUDICATURE AT BOMBAY
APPELLATE SIDE CRIMINAL JURISDICTION
CR. WRIT PETITION STAMP NO. 10215 OF 2023
Shoaib Richie Sequeira ....PETITIONER
V/S
State Of Maharashtra And Anr ....RESPONDENT
MR. Subodh Desai a/w Mr. Aniket Nikam & Mr. Prasad Talatii/b Jain Partners LLP for Petitioner Ms. S.S.Kaushik, APP Mr. Hiten S. Venegavkar a/w Mr. Kamal Ali Shaikh for R-2 CORAM : HON'BLE JUSTICE REVATI MOHITE DERE & HON'BLE MS. JUSTICE GAURI GODSE, JJ DATE : 3rd July, 2023 P.C. :
At the request of the learned APP, stand over to 17/07/2023 . Ad-interim/ Interim order, if any, to continue till then.
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