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Himachal Pradesh High Court

Narender Kumar Sharma vs Sh. Prem Singh on 9 September, 2022

Author: Chief Justice

Bench: Chief Justice

.

Narender Kumar Sharma Versus Sh. Prem Singh (deceased) through LRs Smt. Chhering Dolma and others CR No.213 of 2017 09.09.2022 Present: Mr. Sanjeev Kuthiala, Sr. Advocate, with Ms. Anaida Kuthiala, Advocate, for the petitioner.

Mr. Pranjal Munjal, Advocate, vice Mr. Janesh Gupta, Advocate, for respondents No.1 (a) to 1

(f).

Mr. Karan Singh Kanwar, Advocate, for respondents No.2 and 3.

List before another Bench at the pleasure of Hon'ble the Chief Justice.

(Ajay Mohan Goel) Judge September 09, 2022 (Rishi) ::: Downloaded on - 09/09/2022 20:04:19 :::CIS