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[Cites 0, Cited by 0] [Section 26B(1)] [Section 26B] [Entire Act]

Securities And Exchange Board Of India - Subsection

Section 26B(1)(f) in Securities and Exchange Board of India (Infrastructure Investment Trusts) Regulations, 2014

(f)shall file the final placement memorandum with the Board within a period of ten working days from the date of allotment of the units to the investors;