Madhya Pradesh High Court
Zafar @ Zafru vs The State Of Madhya Pradesh on 9 September, 2020
Author: Rohit Arya
Bench: Rohit Arya
1 M.Cr.C.No.30940/2020
(Zafar @ Zafru Vs. State of M.P.)
Indore : Dated 9.9.2020
Shri Yashpal Rathore, learned counsel for the applicant.
Ms. Anushree Kaushik, learned Panel Lawyer for the
respondent/State.
Heard through video conferencing. FSL report is awaited. List on 8.10.2020 as prayed for.
(Rohit Arya) Judge Patil Digitally signed by Shailesh Patil Date: 2020.09.09 17:19:05 +05'30'