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[Cites 0, Cited by 0] [Section 10(4)] [Section 10] [Entire Act]

Telecom Regulatory Authority Of India - Subsection

Section 10(4)(a) in Telecommunication (Broadcasting and Cable) Services (Eighth) (Addressable Systems) Tariff Order, 2017

(a)the previous operation of the repealed order(s) or anything done or any action taken under the repealed order(s); or