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[Cites 0, Cited by 0] [Section 115(2)] [Section 115] [Entire Act]

State of Maharashtra - Subsection

Section 115(2)(iv) in The Maharashtra Universities Act, 1994

(iv)all property, movable or immovable, and all rights, interest of whatsoever kind, powers and privileges of any existing university shall stand transferred to and shall, without further assurance, vest in the corresponding university and be applied to the objects and purpose for which the corresponding university is constituted;