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[Cites 0, Cited by 0] [Section 71] [Entire Act]

Union of India - Subsection

Section 71(a) in The Building And Other Construction Workers '(Regulation Of Employment And Conditions Of Service) Central Rules, 1998

(a)no rope is used for building or other construction work unless-
(i)it is of good quality and free from patent defects; and
(ii)in the case of wire rope, it has been tested and examined by a competent person in the manner specified in Schedule I annexed to these rules;