Supreme Court - Daily Orders
M/S Adobe Marketing Private Limited vs Haryana State Industrial And ... on 11 August, 2023
Bench: Hima Kohli, Rajesh Bindal
ITEM NO.23 COURT NO.14 SECTION XVII
S U P R E M E C O U R T O F I N D I A
RECORD OF PROCEEDINGS
CIVIL APPEAL NO(S). 4759/2023
M/S ADOBE MARKETING PRIVATE LIMITED APPELLANT(S)
VERSUS
HARYANA STATE INDUSTRIAL AND INFRASTRUCTURE
DEVELOPMENT CORPORATION AND ORS RESPONDENT(S)
(FOR ADMISSION )
Date : 11-08-2023 This appeal was called on for hearing today.
CORAM :
HON'BLE MS. JUSTICE HIMA KOHLI
HON'BLE MR. JUSTICE RAJESH BINDAL
For Appellant(s)
Mr. Divyanshu Rai, AOR
For Respondent(s)
UPON hearing the counsel, the Court made the following
O R D E R
1. Issue notice.
2. Dasti service, in addition, is permitted.
(POOJA SHARMA) (NAND KISHOR) COURT MASTER (SH) COURT MASTER (NSH) Signature Not Verified Digitally signed by POOJA SHARMA Date: 2023.08.12 12:37:08 IST Reason: