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[Cites 0, Cited by 0] [Section 128(2)] [Section 128] [Entire Act]

State of Bihar - Subsection

Section 128(2)(t) in The Bihar (Coal Mining) Area Development Authority Act, 1986

(t)the manner and the constitution of provident funds for the whole time paid members and officers and other employees of the Authority and the conditions subject to which such funds may be constituted;