If any railway servant (whether on duty or otherwise) or any other person obstructs or causes to be obstructed or attempts to obstruct any train or other rolling stock upon a railway,—(a)by squatting or picketing or during any rail roko agitation or bandh; or(b)by keeping without authority any rolling stock on the railway; or(c)by tampering with, disconnecting or interfering in any other manner with its hose pipe or tampering with signal gear or otherwise,he shall be punishable with imprisonment for a term which may extend to two years, or with fine which may extend to two thousand rupees, or with both.
