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Allahabad High Court

State Of U.P. And Others vs Ram Murari Tiwari And Another on 3 March, 2020

Author: Yashwant Varma

Bench: Yashwant Varma





HIGH COURT OF JUDICATURE AT ALLAHABAD
 
 

?Court No. - 81
 

 
Case :- WRIT - C No. - 29698 of 1995
 

 
Petitioner :- State Of U.P. And Others
 
Respondent :- Ram Murari Tiwari And Another
 
Counsel for Petitioner :- V. Malaviya
 
Counsel for Respondent :- C.S.C.,Ajeet Kumar
 

 
Hon'ble Yashwant Varma,J.
 

None has appeared for the petitioners to press the petition even when the matter is taken up in the revised call. Consequently this petition is dismissed for want of prosecution.

Interim order, if any, stands vacated.

Order Date :- 3.3.2020 Vivek Kr.