Allahabad High Court
State Of U.P. And Others vs Ram Murari Tiwari And Another on 3 March, 2020
Author: Yashwant Varma
Bench: Yashwant Varma
HIGH COURT OF JUDICATURE AT ALLAHABAD ?Court No. - 81 Case :- WRIT - C No. - 29698 of 1995 Petitioner :- State Of U.P. And Others Respondent :- Ram Murari Tiwari And Another Counsel for Petitioner :- V. Malaviya Counsel for Respondent :- C.S.C.,Ajeet Kumar Hon'ble Yashwant Varma,J.
None has appeared for the petitioners to press the petition even when the matter is taken up in the revised call. Consequently this petition is dismissed for want of prosecution.
Interim order, if any, stands vacated.
Order Date :- 3.3.2020 Vivek Kr.