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Supreme Court - Daily Orders

M/S Adobe Marketing Private Limited vs Haryana State Industrial And ... on 31 July, 2025

     ITEM NO.61               REGISTRAR COURT. 1                 SECTION XVII-A

                         S U P R E M E C O U R T O F     I N D I A
                                 RECORD OF PROCEEDINGS

                         BEFORE THE REGISTRAR MS. SUJATA SINGH

                             Civil Appeal   No(s).   4759/2023

     M/S ADOBE MARKETING PRIVATE LIMITED                      Appellant(s)

                                          VERSUS

      HARYANA STATE INDUSTRIAL AND INFRASTRUCTURE DEVELOPMENT
     CORPORATION AND ORS & ORS.Respondent(s)

     [Only CA NO. 14773 of 2024 is listed under this item]

     WITH
     C.A. No. 14773/2024 (XVII-A)

     Date : 31-07-2025 This appeal was called on for hearing today.

     For Appellant(s) :
                            Mr. Divyanshu Rai, AOR
                            Ms. Taruna, Adv.
                            Mr. Vishal Sharma, Adv.
                            Mr. Shubh Gautam, Adv.

                            Mr. Alok Sangwan, Sr. A.A.G.
                            Mr. Samar Vijay Singh, AOR
                            Mr. Sumit Kumar Sharma, Adv.
                            Mr. Rajat Sangwan, Adv.
                            Ms. Sabarni Som, Adv.
                            Mr. Aman Dev Sharma, Adv.


     For Respondent(s) :
                            Mr. Divyanshu Rai, AOR
                            Ms. Taruna, Adv.
                            Mr. Vishal Sharma, Adv.
                            Mr. Shubh Gautam, Adv.

                            Mr. Lokesh Sinhal, Sr. A.A.G.
                            Mr. Akshay Amritanshu, AOR
                            Mr. Nikunj Gupta, Adv.
Signature Not Verified
                            Ms. Drishti Rawal, Adv.
Digitally signed by
HEMA JOSHI
Date: 2025.08.01
                            Ms. Drishti Saraf, Adv.
16:55:02 IST
Reason:                     Ms. Aakanksha, Adv.
                            Ms. Ishika Gupta, Adv.
                            Mr. Sarthak Arya, Adv.

                                                                  Contd….
                             -2-

          UPON hearing the counsel the Court made the following
                             O R D E R
C.A. No. 14773/2024

Respondent no.1 is duly represented. Time has been sought to file counter affidavit. Be filed within four weeks.

Ld. Counsel for the appellant has not filed spare copies for issuance of notice of lodgment of petition of appeal in respect of respondent nos. 2 and 3. One weeks time is granted. If spare copies are filed within the time granted, issue notice of lodgment of petition of appeal immediately and list again on 10.09.2025. However, if spare copies are not filed within the time granted, Registry to process the matter for listing before the Hon'ble Judge in Chambers for necessary directions.

SUJATA SINGH Registrar HJ