Rajasthan High Court - Jaipur
S.C. Jain S/O Sh. P.L. Jain vs M/S. Jmd Consultants on 8 November, 2019
Bench: Mohammad Rafiq, Narendra Singh Dhaddha
HIGH COURT OF JUDICATURE FOR RAJASTHAN
BENCH AT JAIPUR
D.B. Special Appeal Writ No. 1235/2019
S.c. Jain S/o Sh. P.l. Jain
----Appellant
Versus
M/s. Jmd Consultants
----Respondent
For Appellant(s) : Mr. C. P. Sharma For Respondent(s) :
HON'BLE MR. JUSTICE MOHAMMAD RAFIQ HON'BLE MR. JUSTICE NARENDRA SINGH DHADDHA Order 08/11/2019 There is a delay of 8 days in filing of the appeal.
Application No.796/2019 has been filed under Section 5 of the Limitation Act seeking condonation of delay in filing of the appeal.
For the reasons mentioned in the application, the same is allowed. Delay in filing of the appeal is condoned.
List this matter for admission on 25.11.2019 along with D.B. Special Appeal Writ No.1048/2019.
(NARENDRA SINGH DHADDHA),J (MOHAMMAD RAFIQ),J Gourav/Manoj-92 (Downloaded on 15/11/2019 at 09:13:11 PM) Powered by TCPDF (www.tcpdf.org)