Legal Document View

Unlock Advanced Research with PRISMAI

Integrated with over 4 crore judgments and laws — designed for legal practitioners, researchers, students and institutions

- Know your Kanoon - Doc Gen Hub - Counter Argument - Case Predict AI - Talk with IK Doc - ...
Upgrade to Premium
[Cites 0, Cited by 0] [Section 89DCopies(2)] [Section 89DCopies] [Entire Act]

British India - Subsection

Section 89DCopies(2)(d) in Bills of Exchange Act 1882

(d)require any copy to be provided free of charge or permit charges to be made for the provision of copies in prescribed circumstances.