Kerala High Court
Devika R Mohan vs Union Of India on 12 January, 2022
Author: N.Nagaresh
Bench: N.Nagaresh
IN THE HIGH COURT OF KERALA AT ERNAKULAM
PRESENT
THE HONOURABLE MR.JUSTICE N.NAGARESH
WEDNESDAY, THE 12TH DAY OF JANUARY 2022 / 22ND POUSHA, 1943
WP(C) NO. 19336 OF 2021
PETITIONER:
DEVIKA R MOHAN,
AGED 19 YEARS,
ROLL NO.2803023057 OF NEET (UG)-2021,
D/O. RAM MOHAN, ACHATTIL,
DIWANS ENCLAVE, DIWANS ROAD,
ERNAKULAM-682 016.
BY ADVS.
SANTHOSH MATHEW
ARUN THOMAS
JENNIS STEPHEN
VIJAY V. PAUL
KARTHIKA MARIA
ANIL SEBASTIAN PULICKEL
SANITA SABU VARGHESE
JAISY ELZA JOE
ABI BENNY AREECKAL
RESPONDENTS:
1 UNION OF INDIA,
REPRESENTED BY ITS SECRETARY TO GOVERNMENT,
MINISTRY OF HIGHER EDUCATION, NEW DELHI-110 001.
2 NATIONAL TESTING AGENCY,
IST FLOOR, NSIC MDBP BUILDING,
OKHLA INDUSTRIAL ESTATE,
NEW DELHI-110 020
REPRESENTED BY ITS DIRECTOR GENERAL.
3 THE DIRECTOR GENERAL
NATIONAL TESTING AGENCY,
IST FLOOR, NSIC MDBP BUILDING,
OKHLA INDUSTRIAL ESTATE, NEW DELHI-110 020
4 THE SENIOR DIRECTOR (EXAMS),
NATIONAL TESTING AGENCY, IST FLOOR,
NSIC MDBP BUILDING, OKHLA INDUSTRIAL ESTATE,
NEW DELHI-110 020.
BY ADV SRI.NIRMAL.S, SC FOR NTA
THIS WRIT PETITION (CIVIL) HAVING COME UP FOR ADMISSION ON
12.01.2022, THE COURT ON THE SAME DAY DELIVERED THE FOLLOWING:
WP(C)No.19336/2021
2
JUDGMENT
Dated this the 12th day of January, 2022 The learned counsel for the petitioner submits that the writ petition can be closed as no further orders are required in this writ petition. Accordingly, recording the said submission, the writ petition is closed.
Sd/-
N. NAGARESH JUDGE SR WP(C)No.19336/2021 3 APPENDIX OF WP(C) 19336/2021 PETITIONER'S EXHIBITS:
Exhibit P1 TRUE COPY OF THE ADMIT CARD ISSUED TO THE PETITIONER BY THE 4TH RESPONDENT. Exhibit P2 TRUE COPY OF THE IMPORTANT INSTRUCTIONS ISSUED BY THE 3RD RESPONDENT ON 8.9.2021 RELATING TO NATIONAL ELIGIBILITY CUM ENTRANCE TEST (UG)-
2021.
Exhibit P3 TRUE COPY OF THE IMPORTANT INSTRUCTIONS ISSUED BY THE 4TH RESPONDENT RELATING TO NATIONAL ELIGIBILITY CUM ENTRANCE TEST (UG)-2021.
Exhibit P4 TRUE COPY OF THE PUBLIC NOTICE DATED 9.9.2021 ISSUED BY THE 4TH RESPONDENT RELATING TO NEET (UG)-2021. Exhibit P5 TRUE COPY OF THE INSTRUCTIONS ISSUED TO THE CANDIDATES REGARDING THE PROCEDURE TO BE FOLLOWED FOR FILLING THE OMR ANSWER-SHEETS.
Exhibit P6 TRUE COPY OF THE IST PAGE OF THE TEST BOOKLET CODE NO.2691757.
Exhibit P7 TRUE COPY OF THE COMPLAINT SUBMITTED BY THE PETITIONER BY EMAIL DATED 15.9.2021 TO THE RESPONDENTS.