Legal Document View

Unlock Advanced Research with PRISMAI

- Know your Kanoon - Doc Gen Hub - Counter Argument - Case Predict AI - Talk with IK Doc - ...
Upgrade to Premium
[Cites 0, Cited by 0] [Section 7] [Entire Act]

State of Punjab - Subsection

Section 7(11) in The Punjab Security of State Act, 1953

(11)After the considering the report of the Advisory Council, the State Government may confirm, modify or cancel the restriction order.