Legal Document View

Unlock Advanced Research with PRISMAI

- Know your Kanoon - Doc Gen Hub - Counter Argument - Case Predict AI - Talk with IK Doc - ...
Upgrade to Premium
[Cites 0, Cited by 0] [Section 20(1)] [Section 20] [Entire Act]

State of Himachal Pradesh - Subsection

Section 20(1)(d) in Himachal Pradesh Waqf Rules, 2016

(d)that the candidate has failed to comply with any of the provisions of rule 17; or