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[Cites 0, Cited by 0] [Section 14(1)] [Section 14] [Entire Act]

State of Goa - Subsection

Section 14(1)(i) in The Goa Public Men's Corruption (Investigations and Inquiries) Act, 1988

(i)enter and search any building or place where it has reason to suspect that such property, document, money, bullion or other valuable article or thing is kept;