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[Cites 0, Cited by 0] [Section 4] [Entire Act]

State of Madhya Pradesh - Subsection

Section 4(1) in The M.P. Legislative Assembly Members (Free Transit by Railway) Rules, 1978

(1)The Secretary shall, whenever necessary make a requisition on the General Manager, Central Railway Bombay, for the supply of coupon books for use by the members in accordance with these rules.