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[Cites 0, Cited by 0] [Section 86(1)] [Section 86] [Entire Act]

NCT Delhi - Subsection

Section 86(1)(c) in The Delhi Co-Operative Societies Act, 2003

(c)if he has brought disrepute to the co-operative society or has done any other act detrimental to the interest and proper working of the co-operative society: