Legal Document View

Unlock Advanced Research with PRISMAI

Integrated with over 4 crore judgments and laws — designed for legal practitioners, researchers, students and institutions

- Know your Kanoon - Doc Gen Hub - Counter Argument - Case Predict AI - Talk with IK Doc - ...
Upgrade to Premium
[Cites 0, Cited by 0] [Section 25(3)] [Section 25] [Entire Act]

State of Haryana - Subsection

Section 25(3)(c) in Haryana Co-operative Societies Act, 1984

(c)[ review of the performance of the preceding year; [Substituted by Haryana Act No. 19 of 2006.]