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[Cites 0, Cited by 0] [Section 6] [Entire Act]

Union of India - Subsection

Section 6(iv) in The Multimodal Transportation Of Goods (Amendment) Act, 2000

(iv)after clause (o), the following proviso shall be inserted, namely:-" Provided that the absence of any of the particulars listed above shall not affect the legal character of the multimodal transport document.".