Legal Document View

Unlock Advanced Research with PRISMAI

- Know your Kanoon - Doc Gen Hub - Counter Argument - Case Predict AI - Talk with IK Doc - ...
Upgrade to Premium
[Cites 0, Cited by 2] [Section 240J] [Entire Act]

State of Uttar Pradesh - Subsection

Section 240J(2) in The U.P. Zamindari Abolition and Land Reforms Act, 1950

(2)The statement so signed and sealed shall become final.