Indian Kanoon - Search engine for Indian Law

Supreme Court - Daily Orders

Commissioner Of Customs Central Excise ... vs M/S Samsung India Electronics Pvt Ltd. on 24 November, 2017

Bench: Chief Justice, A.M. Khanwilkar, D.Y. Chandrachud

     ITEM NO.29                                COURT NO.1               SECTION III-A

                                   S U P R E M E C O U R T O F      I N D I A
                                           RECORD OF PROCEEDINGS

     CIVIL APPEAL ........                    Diary No(s).32903/2017


     COMMISSIONER OF CUSTOMS CENTRAL EXCISE AND S.T. NOIDAPetitioner(s)

                                                      VERSUS

     M/S SAMSUNG INDIA ELECTRONICS PVT LTD.                              Respondent(s)

     (IA No.121546/2017-CONDONATION OF DELAY IN FILING and IA
     No.121548/2017-EXEMPTION FROM FILING C/C OF THE IMPUGNED JUDGMENT
     and IA No.121547/2017-STAY APPLICATION)

     Date : 24-11-2017 This petition was called on for hearing today.

     CORAM :
                             HON'BLE THE CHIEF JUSTICE
                             HON'BLE MR. JUSTICE A.M. KHANWILKAR
                             HON'BLE DR. JUSTICE D.Y. CHANDRACHUD

     For Petitioner(s)                  Mr.   A.K. Panda, Sr. Adv.
                                        Ms.   Rashmi Malhotra, Adv.
                                        Ms.   Aruna Gupta, Adv.
                                        Mr.   B. Krishna Prasad, Adv. [AOR]

     For Respondent(s)                  Ms.   L. Charanya, Adv.
                                        Mr.   Victor Das, Adv.
                                        Mr.   Aditya Bhattacharya, Adv.
                                        Mr.   Punit Dutt Tyagi, Adv. [AOR]


                              UPON hearing the counsel the Court made the following
                                                 O R D E R

Heard Mr. Panda, learned senior counsel for the appellant and Ms. Charanya, learned counsel, who has entered appearance for the respondent.

Delay condoned.

Issue notice Tag with C.A.Nos.6518-6538 of 2016.

Reason: (Subhash Chander) (H.S. Parasher) AR-cum-PS Assistant Registrar