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[Cites 0, Cited by 5] [Section 1] [Entire Act]

State of West Bengal - Subsection

Section 1(3) in West Bengal Land Reforms Act, 1955

(3)This section shall come into force at once and the remaining provisions of this Act, in whole or in part, shall come into force on such date or dates and in such district or part of a district as the State Government may from time to time by notification in the Official Gazette specify.