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[Cites 0, Cited by 0] [Section 60] [Entire Act]

State of Uttar Pradesh - Subsection

Section 60(11) in Rules under the United Provinces Excise Act, 1910

(11)proceedings against landholders, lekhpals, chaukidars, etc. for contravention of provision of Section 57 and under paragraphs 70, 75 and 76.Note. - The Collector shall consult the Assistant Excise Commissioner in all important matters whenever necessary.