Madras High Court
Ahmed Gani Natchiar … vs Office Of Theprincipal Commissioner Of ... on 30 March, 2021
Author: Anita Sumanth
Bench: Anita Sumanth
W.P. No.17997 of 2020
IN THE HIGH COURT OF JUDICATURE AT MADRAS
DATED: 30.03.2021
CORAM
THE HONOURABLE DR. JUSTICE ANITA SUMANTH
W.P. Nos.17997 of 2020
and
WMP. Nos.1550 and 3163 of 2021
Ahmed Gani Natchiar …Petitioner
Vs.
1.Office of thePrincipal Commissioner of Customs,
Customs Commissionerate-I (Airport),
New Customs House, GST Road,
Meenambakkam, Chennai - 600 027.
2.Additonal Commissioner,
Customs Commissionerate-I (Airport),
Office of the Commissioner of Customs,
New Customs House, GST Road,
Meenambakkam, Chennai - 600 027.
3.Commissioner of Customs (Appeals-I),
No.60, Rajaji Salai, Customs House,
Chennai 600 001.
...Respondents
Prayer: Writ Petition filed under Article 226 of the Constitution of India praying to
issue Writ Mandamus, to direct the respondents to take steps to release the
petitioner's gold jewellery in compliance with the Final order No.40774/2020 dated
08.06.2020 in Appeal No.C/41076/2018-SM passed by the Hon'ble Customs Excise
and Service Tax Appellate Tribunal, Chennai.
1
https://www.mhc.tn.gov.in/judis/
W.P. No.17997 of 2020
DR. ANITA SUMANTH, J.
For Petitioner : Ms.Shabam Banu
For Respondents : Mr.V.Sundareswaran,
Senior Panel Counsel
ORDER
With the auction of the gold in two lots on 18.03.2020 and 21.10.2020, the prayer in this writ petition is rendered infructuous and recording the aforesaid, this writ petition is closed and connected Miscellaneous Petitions are also closed. No costs.
30.03.2021 rkp Index: Yes/No Speaking/Non speaking order To
1.Office of thePrincipal Commissioner of Customs, Customs Commissionerate-I (Airport), New Customs House, GST Road, Meenambakkam, Chennai - 600 027.
2.Additonal Commissioner, Customs Commissionerate-I (Airport), Office of the Commissioner of Customs, New Customs House, GST Road, Meenambakkam, Chennai - 600 027.
3.Commissioner of Customs (Appeals-I), No.60, Rajaji Salai, Customs House, Chennai 600 001.
W.P. Nos.17997 of 2020 and WMP. Nos.1550 and 3163 of 2021 2 https://www.mhc.tn.gov.in/judis/