Unlock Advanced Research with PRISMAI Integrated with over 4 crore judgments and laws — designed for legal practitioners, researchers, students and institutions - Know your Kanoon - Doc Gen Hub - Counter Argument - Case Predict AI - Talk with IK Doc - ... Upgrade to Premium Document Options Get in PDF Print it! [Cites 0, Cited by 0] [Section 5] [Entire Act] State of Madhya Pradesh - Subsection Section 5(2) in The M.P. Nikshepakon Ke Hiton Ka Sanrakshan Adhiniyam, 2000 (2)The State Government may entrust the Competent Authority with such other powers as may be necessary for carrying out the purposes of this Act.
